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Bombay High Court

Franco-Indian Pharmaceutical Private ... vs Hamdard Laboratories (India) on 11 August, 2021

Author: G.S. Patel

Bench: G.S. Patel

26-IAL-7004-2020-IN-COMIPL-6998-2020.DOC Shephali IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION IN ITS COMMERCIAL DIVISION INTERIM APPLICATION (L) NO. 7004 OF 2020 IN COMMERCIAL IP SUIT (L) NO. 6998 OF 2020 Franco-Indian Pharmaceutical Pvt Ltd ...Plaintiff Versus Hamdard Laboratories (India) ...Defendant Dr Veerendra Tulzapurar, Senior Advocate, with Amit Jamsandekar, Archita Gharat, Vighnesh Kamat & Kiran Mehta, i/b Kiran J Mehta, for the Plaintiff. Dr Birendra Saraf, Senior Advocate, with Manish Biala, Ashutosh Upadhyaya, Devesh Ratan, Ankita Singh & Krishma Shah, i/b A & P Partners, for the Defendant.

CORAM: G.S. PATEL, J (Through Video Conferencing) DATED: 11th August 2021 PC:-

SHEPHALI SANJAY MORMARE 1. The Interim Application now needs to be finally heard.
Digitally signed by SHEPHALI SANJAY MORMARE Date: 2021.08.12
10:42:08 +0530 2. List the Interim Application for hearing and final disposal on 26th August 2021.
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11th August 2021 26-IAL-7004-2020-IN-COMIPL-6998-2020.DOC
3. The Plaintiff will arrange to have a compilation of the entire record, that is to say the Interim Application and all Affidavits and the Plaint, as also a separate compilation of orders in PDF form.

The PDF files are to be arranged in consonance with the protocol operating during the pandemic. The compilations are to be submitted on a pen drive on or before 24th August 2021.

4. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 11th August 2021