Bombay High Court
Sanskruti Co-Operative Housing ... vs State Of Maharashtra And 3 Ors on 22 January, 2019
Bench: R.M. Borde, V.L. Achliya
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 165 OF 2019
Sanskruti Co-operative Housing Society Ltd ....Petitioner
V/S
State Of Maharashtra And 3 Ors ....Respondent
Mr.Kamal Mehta, a/w Mr. Sanjay Iyer, i/b. Ganesh And Company, for Petitioner.
Mr. A.L. Patki, Addl.G.P., for R.State.
CORAM : R.M. BORDE &
V.L. ACHLIYA, JJ
DATE : 22nd January, 2019
P.C. :
S.O. to 23rd January 2019, for Admission.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 22/01/2019 ::: Downloaded on - 23/01/2019 03:22:30 :::