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Bombay High Court

Sanskruti Co-Operative Housing ... vs State Of Maharashtra And 3 Ors on 22 January, 2019

Bench: R.M. Borde, V.L. Achliya

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         WRIT PETITION LODGING NO. 165 OF 2019

 Sanskruti Co-operative Housing Society Ltd                      ....Petitioner
             V/S
 State Of Maharashtra And 3 Ors                               ....Respondent

Mr.Kamal Mehta, a/w Mr. Sanjay Iyer, i/b. Ganesh And Company, for Petitioner.

Mr. A.L. Patki, Addl.G.P., for R.State.

        CORAM :                R.M. BORDE &
                               V.L. ACHLIYA, JJ
      DATE :                   22nd January, 2019
 P.C. :

S.O. to 23rd January 2019, for Admission.

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