Section 394(b) in Rajasthan Land Revenue (Land Records) Rules, 1957
(b)While inspecting the Office Qanungo's office the inspecting officer should see:-(i)whether the Office Qanungo's copy or copies of the Land Records Rules are complete with up-to-date amendment slips and whether amendments to the rules are correctly understood by him and duly complied with; and(ii)whether circular letters, if any, received since the last inspection have been properly pasted in the file kept for the purpose and whether the object of these circulars is correctly understood and duly carried out.