Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 3 in The Andhra Pradesh (Andhra Area) District Police Act, 1859. 3. Jurisdiction of officers appointed under Reg. XI of 1816 Repealed by the Repealing Act, 1870 (Central Act XIV of 1870).
