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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(5) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(5)The provisions of the Code of Criminal Procedure 1973 (2 of 1974) relating to searches shall apply so far as may be to the search made under sub-section (4).