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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Odisha - Subsection

Section 105(1) in The Orissa Development Authorities Rules, 1983

(1)The Chairman and the other members of the Art Commission appointed under Section 83 shall, unless their appointment is terminated early by the State Government, hold office for a term of three years from the date of their appointment.