Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(8) in The Gas Cylinders Rules, 2016 (8)An efficient alarm with operating switch in the premises shall be provided in toxic and corrosive gas storage area so that in the case of emergency, the alarm can be heard in the control room by operating the switch in the premises.
