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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(1)(c) in Kerala University of Fisheries and Ocean Studies Act, 2010

(c)to consider and make recommendations to the Academic Council on academic matters within its purview which affect any other faculty or faculties or which involve administrative or financial implecations;