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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1) in Sikkim Fisheries Act, 1980

(1)Any Fishery 'Officer, Police Officer or any other person specially empowered by the State Government in this behalf, may, without warrant, arrest any person committing or attempting to commit in his view" any offence punishable under this Act and may detain him for investigation including ascertainment of name and residence.