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[Cites 0, Cited by 0] [Section 45(10)] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(10)(c) in Rajiv Gandhi University of Health Sciences Act, 1994

(c)No student whose admission has become invalid under clause (b) shall be eligible to appear nor shall be presented by the college to appear at any examination conducted by the University.