Section 29(2) in The Indian Electricity Rules, 1956
(2)[ Save as otherwise provided in these rules, the relevant Code of Practice of the [Bureau of Indian Standards] [Inserted by G.S.R. 522, dated 17.3.1970. ], [including National Electrical Code] [ Inserted by G.S.R. 358, dated 30.4.1987 (w.e.f. 9.5.1987).][if any, may be followed to carry out the purposes of this rule and in the event of any inconsistency, the provisions of these rules shall prevail.] [Inserted by G.S.R. 522, dated 17.3.1970. ]
