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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4) in The M.P. Boiler Attendants' Rules, 1958

(4)Incomplete applications are liable to be rejected.Division IV-List of testimonials and statement of services[The testimonials to be numbered consecutively according to the number given in column (1) below] :
No. of testimonials (If any) Date of testimonials Name of person signing each testimonial Address and designation of factory or workshopwhere employed. No., type and heating surface of boilers Capacity in which employed.
(1) (2) (3) (4) (5) (6)
 
Service of Applicant Not to be filled by the Board
Date of commencement Date of termination Time employed in this Service Initial of verifier Remarks
Year Month Days
(7) (8) (9) (10) (11) (12) (13)
 
Total Service.............Time served for whichcertificates are producedTime served for which nocertificates are producedDivision V-Certificate of CompetencyCertified that Shri...............has been examined for the certificates of competency as Boiler Attendant of class at this................................. day of...............and has/has not satisfied us of his fitness to hold a certificate of competency as a................ class Boiler Attendant. He has, therefore, passed/failed.Personal Description of Applicant