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[Section 53]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 53(4) in The M.P. Boiler Attendants' Rules, 1958
| No. of testimonials (If any) | Date of testimonials | Name of person signing each testimonial | Address and designation of factory or workshopwhere employed. | No., type and heating surface of boilers | Capacity in which employed. |
| (1) | (2) | (3) | (4) | (5) | (6) |
| Service of Applicant | Not to be filled by the Board | |||||
| Date of commencement | Date of termination | Time employed in this Service | Initial of verifier | Remarks | ||
| Year | Month | Days | ||||
| (7) | (8) | (9) | (10) | (11) | (12) | (13) |