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[Cites 0, Cited by 0] [Section 180(4)] [Section 180] [Entire Act]

State of Maharashtra - Subsection

Section 180(4)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)which has been constructed or made contrary to the provision of any law for the time being in force if such projection or obstruction was constructed or made before the appointed day;