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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2)(e) in The Wild Life (Protection) (Orissa) Rules, 1974

(e)An additional fee of five rupees per day or part thereof for every motor car or light vehicle and rupees ten per day or part thereof for every vehicle shall be levied.