Himachal Pradesh High Court
Reeta Devi vs . Girija Nand on 26 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Cr.MMO No.214 of 2019 26.05.2022 Present Mr. Inderjit Singh Narwal, Advocate, for the petitioner.
Mr. H.S.Rangra, Advocate, for respondent No.1.
Mr. Anil Kumar, Advocate, for respondent No.2.
Last opportunity of two weeks, as prayed for, is granted to the petitioner to file rejoinder, failing which, right to file the same shall stand closed. List thereafter.
(Sandeep Sharma) Judge 26th May, 2022 (shankar) ::: Downloaded on - 26/05/2022 20:08:49 :::CIS