Bombay High Court
Sergi Transformer Explosion ... vs Ctr Manufacturing Industries Limited ... on 5 January, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
212.COMAP.112.2017.doc
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 112 OF 2017
IN
NOTICE OF MOTION NO. 497 OF 2014
WITH
NOTICE OF MOTION NO. 842 OF 2018
IN
COMMERCIAL APPEAL NO. 112 OF 2017
WITH
NOTICE OF MOTION NO. 1079 OF 2016
IN
COMMERCIAL APPEAL NO. 108 OF 2017
WITH
NOTICE OF MOTION NO. 1077 OF 2016
IN
COMMERCIAL APPEAL NO. 108 OF 2017
WITH
NOTICE OF MOTION NO. 1074 OF 2016
IN
COMMERCIAL APPEAL NO. 108 OF 2017
WITH
NOTICE OF MOTION NO. 767 OF 2017
IN
COMMERCIAL APPEAL NO. 108 OF 2017
WITH
NOTICE OF MOTION NO. 1077 OF 2016
IN
COMMERCIAL APPEAL NO. 108 OF 2017
Sergi Transformer Explosion Prevention
Technologies Pvt. Ltd. ...Appellant/Applicant
V/s.
CTR Manufacturing Industries Ltd. & Ors. ...Respondents
....
1
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212.COMAP.112.2017.doc
Mr. Jehangir Jejeebhoy a/w Mr. Deepak Deshmukh, Ms. Nisha Kaba i/b
Naik Naik & Co. for Appellant.
Mr. Himanshu Kane, Counsel a/w Ms. Gulnar Mistry, Mr. Amit Jajoo, Mr.
Nirav Parmar and Mr. Siddhant Trivedi i/b INDUS Law for Respondent
No.1.
....
CORAM : K. R. SHRIRAM &
RAJESH S PATIL, JJ.
DATED : 5th JANUARY 2023 P.C.: 1 Counsel states that settlement talks are going on. We have to note
that this story is being heard for long time and therefore, ground of settlement does not impress us not to proceed with the matter.
2 Purely by way of indulgence, as last chance stand over to 19 th January 2023 on which date, if the settlement terms are not filed, parties to go on with the matter.
(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) 2 ::: Uploaded on - 07/01/2023 ::: Downloaded on - 07/01/2023 14:01:18 :::