Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(3)] [Section 84] [Entire Act] State of Andhra Pradesh - Subsection Section 84(3)(iii) in The Andhra Pradesh Reorganisation Act, 2014 (iii)resolution of any dispute amicably arising out of the sharing of river waters through negotiations and mutual agreement between the successor States;