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[Cites 0, Cited by 0] [Section 185B(7)] [Section 185B] [Entire Act]

State of West Bengal - Subsection

Section 185B(7)(a) in The West Bengal Panchayat Act, 1973

(a)The Mahakuma Parishad shall have a Sthayee Samiti, namely, Artha, Sanstha, Unnayan O Parikalpana Sthayee Samiti.