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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(i)"Foreign Service" shall mean service in respect of which an employee of the Board receives his/her and other emoluments with the sanction of the Board from another employer.