Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] State of Rajasthan - Subsection Section 170(d) in Rajasthan District Board Account Rules (d)At the close of every month tahsils shall send a consolidated monthly statement in Form No. 34. The Board shall verify its record which they have completed with this statement.
