Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of West Bengal - Subsection Section 67(4) in West Bengal Trade Unions Rules, 1998 (4)The Presiding Officer shall open the sealed packets in the presence of the polling agents and use the marked copy of the list of voters at the adjourned poll
