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[Cites 0, Cited by 0] [Section 60(5)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(5)(f) in The Medical Council Of India Regulations, 2000

(f)make such inspections and enquiries on behalf of the Council as he might think necessary so as to enable him to draw up a report to the President on the specific issues for which the visitation is made.