Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 34 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962 34. Dropping of an item in certain cases. - An item of business may be passed over if no motion is proposed with reference thereto.
