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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1) in The West Bengal National Volunteer Force Act, 1949

(1)The Commissioner of Police in Calcutta and the District Magistrate elsewhere may at any time call upon, in such manner and through such officer as may be prescribed, any volunteer in their respective jurisdictions, for discharging any functions assigned to him by or under this Act.