Supreme Court - Daily Orders
Vachanband Investment Ltd.M Thr. Its ... vs Commissioner Of Income Tax, Delhi-Vi on 8 August, 2016
ITEM NO.19 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 98/2014
VACHANBAND INVESTMENT LTD. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with interim relief and office report)
Date : 08/08/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr Abhishek Swarup, Adv.
M/s Manoj Swarup & Co.,Adv.
For Respondent(s)
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Both parties have not filed statement of case despite expiry of the statutory period.
Registry to process the matter for being listed before the Hon'ble Court as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.09 16:58:55 IST Reason: