Himachal Pradesh High Court
Swarno Devi vs . State Of H.P. & Ors. on 2 June, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Swarno Devi vs. State of H.P. & Ors.
.
CWP no. 4435 of 2020.
02.06.2023 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.
Mr. Mohinder Zharaick, Addl. A.G., for respondents No.1 to 4.
r to Ms. Kamlesh Kumari, Advocate, for respondent No.6.
CMP No. 6760 of 2023.
Heard. For the reasons stated therein, the application for early hearing is allowed. List the main petition for hearing on 28th July, 2023. Rejoinder, if any, be filed on or before the next date. The application stands disposed of.
(Satyen Vaidya) Judge 2nd June, 2023.
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