Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 2 in The Bihar and Orissa General Clauses Act, 1917 2. Repeal of Bengal Act 1 of 1899. - The Bengal General Clauses Act, 1899, so far as it applies to Bihar [and Orissa], is hereby repealed.
