Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(4) in The Gas Cylinders Rules, 2016 (4)If the import of the cylinders filled with compressed gas is exceeding the quantity exempted under rule 44 of these rules, license to store compressed gas in cylinders granted in Form F is obligatory.
