Patna High Court - Orders
Ram Kumar Gupta & Ors vs The Union Of India & Ors on 18 September, 2018
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4853 of 2017
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Ram Kumar Gupta & Ors.
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Jeetendra Narayan, Adv.
For the Respondent/s : Mr. S.D Sanjay (Addl. Soc. Gen.)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 18-09-2018The matter relates to refund of money collected by Indus Weir Industries Limited. This Court has no such roster.
The matter has been listed before this Court since subject matter has wrongly been labelled as 'Other Miscellaneous'.
Let the office make correction with regard to the subject matter.
Let the matter be placed before the Bench, having appropriate roster, under the orders of Hon'ble the Chief Justice (Dinesh Kumar Singh, J) Ashwini/-
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