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Patna High Court - Orders

Ram Kumar Gupta & Ors vs The Union Of India & Ors on 18 September, 2018

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.4853 of 2017
                 ======================================================
                 Ram Kumar Gupta & Ors.

                                                                               ... ... Petitioner/s
                                                     Versus
                 The Union of India & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :        Mr. Jeetendra Narayan, Adv.
                 For the Respondent/s   :        Mr. S.D Sanjay (Addl. Soc. Gen.)
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                                       ORAL ORDER

2   18-09-2018

The matter relates to refund of money collected by Indus Weir Industries Limited. This Court has no such roster.

The matter has been listed before this Court since subject matter has wrongly been labelled as 'Other Miscellaneous'.

Let the office make correction with regard to the subject matter.

Let the matter be placed before the Bench, having appropriate roster, under the orders of Hon'ble the Chief Justice (Dinesh Kumar Singh, J) Ashwini/-

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