Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 20 in The Assam State Electricity Board Engineering Service Regulations, 1973

20. Superannuation.

- A member of the service shall retire on attaining the superannuation age of 58 (fifty-eight) years ; provided that a member of the service may be re-employed on a temporary basis in an ex-cadre post after retirement if such re- employment is in the interest of Board's work.