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[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

State of Punjab - Subsection

Section 12A(3)(i) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(i)in the case of a person, who obtains a right of occupancy from the Central Government after the commencement of the Pepsu Occupancy Tenants (Vesting of Proprietary Rights) (Amendment) Ordinance, 1958, the date on which such right is obtained; and