Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(2)(iii) in The Bihar General Provident Fund Rules, 1948 (iii)on all sums credited to the subscriber's account after the last day of the preceding year-Interest from the date of deposit upto the end of the current year;