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State of Bihar - Section

Section 13 in Bihar Staff Selection Commission Rules, 2003

13.

The Controlling officer of the Commission or the Chairman shall control over the expenditure and execute the responsibilities conferred under Rules 471-483 of Bihar Financial Rules. Maintenance of account and its audit will be done as per the procedure prescribed by the State Government. Relevant informations and reports in this regard shall be made available by the Commission to the Department of Personnel & Administrative Reforms from time to time.