Bombay High Court
Opus Software Solutions Pvt. Ltd vs Additional/ Joint/ Deputy/ Assistant ... on 2 April, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9719 OF 2023
Opus Software Solutions Pvt. Ltd. ....PETITIONER
V/S
Additional/ Joint/ Deputy/ Assistant ....RESPONDENT
Commissioner Of Income Tax And Ors CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 2nd April, 2024 P.C. :
Due to paucity of time, stand over to 08/07/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 02/04/2024 ::: Downloaded on - 03/04/2024 17:21:03 :::