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Rajasthan High Court - Jodhpur

Gulab Kothari vs State Of Raj on 3 July, 2018

Author: Arun Bhansali

Bench: Pradeep Nandrajog, Sangeet Lodha, Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      JODHPUR

                D.B. Civil Writ No. 1554/2004

Gulab Kothari
                                                  ----Petitioner
                            Versus
State Of Raj.
                                                ----Respondent

                        Connected With
                D.B. Civil Writ No. 5642/2008
Poonam Chand Bhandari
                                                  ----Petitioner
                            Versus
State And Ors
                                                ----Respondent
                D.B. Civil Writ No. 5645/2008
Smt. Kamlesh
                                                  ----Petitioner
                            Versus
State And Anr
                                                ----Respondent
                D.B. Civil Writ No. 5646/2008
Poonam Chand Bhandari
                                                  ----Petitioner
                            Versus
State And Ors
                                                ----Respondent
                D.B. Civil Writ No. 5907/2008
Lok Sampatti Sanrakshan Samiti
                                                  ----Petitioner
                            Versus
State And Anr
                                                ----Respondent
                D.B. Civil Writ No. 5908/2008
V. N. Sharma
                                                  ----Petitioner
                            Versus
State And Ors
                                                ----Respondent
                         (2 of 3)                          [CW-1554/2004]


                D.B. Application Writ No. 5106/2017
Gulab Kothari
                                                         ----Petitioner
                                   Versus
State Of Raj.
                                                       ----Respondent
                D.B. Application Writ No. 5107/2017
Gulab Kothari
                                                         ----Petitioner
                                   Versus
State Of Raj.
                                                       ----Respondent
                    D.B. Civil Writ No. 6049/2017
Aman Kumar Makkad And Ors
                                                         ----Petitioner
                                   Versus
State of Rajasthan And Ors
                                                       ----Respondent
                    D.B. Civil Writ No. 16796/2017
Geetesh Khanna
                                                         ----Petitioner
                                   Versus
State And Ors
                                                       ----Respondent
                    D.B. Civil Writ No. 7106/2018
Rajesh Maharshi And Anr
                                                         ----Petitioner
                                   Versus
State And Ors
                                                       ----Respondent


For Petitioner(s)        :    Mr. P.N. Maindola, present in person
                              Mr. M.S. Singhvi, Sr. Adv./
                              Amicus Curiae
For Respondent(s)        :    Mr. Rajesh Panwar, AAG
                              Mr. S.S. Ladrecha, AAG



 HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG
           HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE ARUN BHANSALI (3 of 3) [CW-1554/2004] Order 03/07/2018

1. Additional Advocate General for the State of Rajasthan prays for hearing to be deferred on account of non-availability of Shri P.S. Narasimha, Additional Solicitor General due to a bereavement in the family. Request is made to list the matter for hearing on 10th July, 2018.

2. Ordered accordingly.

3. List on 10th July, 2018 at 3.00 p.m. (SANGEET LODHA),J. (PRADEEP NANDRAJOG),CJ (ARUN BHANSALI),J.

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