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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Merged States (Laws) Act, 1949

(a)the expressions" absorbing Province" and" merged State" have the same meanings as in the States' Merger (Governors' Provinces) Order, 1949 , 2 as amended by the States' Merger (United Provinces) Order, 1949 3 ; and