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Himachal Pradesh High Court

Sister Nivedita Govt. Nursing College ... vs . State Of H.P. on 11 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sister Nivedita Govt. Nursing College Teachers Association vs. State of H.P. .

CWP No. 7070/2022

11.10.2022 Present: Mr. Narender Sharma, Advocate, for the petitioner.

Learned counsel for the petitioner prays for and is granted two days' time to array necessary parties.

List on 14.10.2022.

(Tarlok Singh Chauhan) Judge r (Virender Singh) Judge 11.10.2022 (pankaj) ::: Downloaded on - 11/10/2022 20:08:31 :::CIS