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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(m) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(m)the manner in which, and the officer by whom fair rent shall be ascertained for the purposes of this Act;