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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(2) in The Orissa Veterinary Council Rules, 1997

(2)In case of urgency, the President may take necessary action and intimate the fact to the Executive Committee and the Council;Provided that no such action shall be taken in anticipation of approval in matters of policy involving an expenditure of Rs. 10,000 (Ten thousand) from the sanctioned budget.