[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 29 in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999
29. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for a candidate belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued, from time to time, in this regard.Appendix[See Rule 4 (2)]| SI. No. | Name of the post | Number of the post | Total | |
| Permanent | Temporary | |||
| 1 | 2 | 3 | 4 | 5 |
| 1. | Director | 1 | - | 1 |
| 2. | Joint Director (Geology/Geophysics) | 1 | - | 1 |
| 3. | Superintending Engineer (Mechanical/Civil) | 1 | - | 1 |
| 4. | Executive Engineer (Civil) | 6 | - | 6 |
| 5. | Executive Engineer (Mechanical) | 2 | - | 2 |
| 6. | Senior Hydrogeology | 6 | 1 | 7 |
| 7. | Senior Geophysicist | 2 | 2 | 4 |
| 8. | Personal Assistant (Technical) to the Director | 1 | - | 1 |
| 9. | Personal Assistant (Technical) (Scientific Discipline) | 1 | - | 1 |
| 10. | Chemist | 2 | - | 2 |
| 11. | Hydrologist (Nuclear Hydrology and Electrical) | 1 | - | 1 |
| 12. | Assistant Geophysicist | 9 | 6 | 15 |
| 13. | Assistant Engineer (Civil) | 24 | - | 24 |
| 14. | Assistant Engineer (Mechanical) | 13 | - | 13 |
| 15. | Hydrologist (Geology) | 24 | 3 | 27 |