Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Uttar Pradesh - Subsection Section 140(h) in Uttar Pradesh Municipal Corporation Act, 1959 (h)contributions to public institutions which the State Government may, after consulting the Corporation, declare to be in the interest of the inhabitants of the City.
