Himachal Pradesh High Court
Indian Council Of Forestry Research & ... vs . Sangat Ram And Another on 31 August, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Indian Council of forestry Research & Education (ICFRE ) and another vs. Sangat Ram and another CWP No. 394 of 2019 .
31.08.2023 Present: Mr. Balram Sharma, DSGI, for the petitioners.
Mr. Surender Sharma, Advocate, for the respondents.
CMP No. 9407 of 2023 of In view of the fact that the applicant is a senior citizen, this application is allowed and the main writ petition is ordered to rt be listed for hearing on 16.11.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge August 31, 2023 (narender) ::: Downloaded on - 31/08/2023 20:34:19 :::CIS