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[Cites 0, Cited by 0] [Section 11L(4)] [Section 11L] [Entire Act]

Union of India - Subsection

Section 11L(4)(iv) in Income Tax Rules, 1962

(iv)Estimated cost of the project or scheme duly supported by a copy of the resolution of the Managing Committee of the association, institution or the local authority or, as the case may be, the Board of Directors of the company;