Calcutta High Court
Tea Board India vs Itc Limited on 27 November, 2017
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
ORDER SHEET
CS NO.250 OF 2010
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
TEA BOARD INDIA
VERSUS
ITC LIMITED
BEFORE :
THE HON'BLE JUSTICE SAHIDULLAH MUNSHI
DATE : 27th November, 2017 Appearance :
Ms.Meenakshi Arora, Sr. Adv., Mr.Rajendra Kumar, Mr.Vipul Kundalia, Ms.Sonal Agarwal, Mr.Ashish Marbaniang, Advs., for the plaintiff.
Mr.Anindya Kumar Mitra, Sr. Adv., Mr.Abhrajit Mitra, Sr. Adv., Mr.Sarvapriya Mukherjee, Adv., Mr.Soumya Sen, Adv., Mr.Shaunak Mitra, Mr.Joydeep Roy, Mr.Avijit Dey, Advs., for the defendant.
The Court : All the documents filed in the Judge's Brief of Documents by the defendant be accordingly treated as Exhibit 1. Let the suit appear in the list as 'For Arguments' on 19th December, 2017 at 11.30 a.m. [Sahidullah Munshi, J.] sd/