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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(4)Maintenance of Register - The Conciliation Officer shall maintain a detailed list of voluntary organizations as per Schedule II which will contain arrangements for security and services for older persons. The Conciliation Officer shall be responsible for inspection / monitoring and data collection from old age homes operated by persons / group of persons / voluntary organizations / institutions / donor agencies / others.