Madhya Pradesh High Court
Rakesh Yadav vs The State Of Madhya Pradesh on 29 November, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-1142-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1142 of 2024 (RAKESH YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 29-11-2024 Shri Neeraj Tiwari - Advocate for the appellant. Shri Ajay Tamrakar - Government Advocate for the State.
As prayed, two weeks time is granted to file Vakalatnama. List after filing of Vakalatnama.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
anand
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 11/30/2024
11:09:47 AM