Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Tamil Nadu Padani Rules, 2017

(1)The licence shall be kept in safe custody by the licensee and shall be produced for inspection on demand by the Licensing Authority / Inspecting Officer.