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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Nagaland - Subsection

Section 26(1)(i) in Nagaland Jhumland Act, 1970

(i)to accept from any person who bad committed any forest offence other than an offence specified in section 23 or section 24 a sum of money by way of compensation for the offences which such person had committed and