Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(2)(j) in Bombay Khadi and Village Industries Act, 1960 (j)to discharge such other duties and to perform such other functions as the State Government may direct for the purpose of carrying out the objects of this Act.