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Supreme Court - Daily Orders

M/S Sml Isuzu Ltd vs Union Of India on 13 January, 2017

Bench: Madan B. Lokur, Prafulla C. Pant

     ITEM NO.27                              COURT NO.5               SECTION IIIB

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

            Petition(s) for Special Leave to Appeal (C)......CC 449-450/2017

     (Arising out of impugned final judgment and order dated 22/07/2016
     in WPC No. 1824/2000 and WPC No. 4754/1995 passed by the High Court
     of Delhi at New Delhi)

     M/S SML ISUZU LTD                                                 Petitioner(s)

                                                    VERSUS

     UNION OF INDIA AND ORS                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 13/01/2017 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)              Mr.   Aditya Bhattacharya, Adv.
                                    Mr.   Anandh K., Adv.
                                    Mr.   Victor Das, Adv.
                                    Mr.   M. P. Devanath, AOR


     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned. The special leave petitions are dismissed.



                         (SANJAY KUMAR-I)                        (JASWINDER KAUR)
                            AR-CUM-PS                              COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.01.14
11:50:52 IST
Reason: