Supreme Court - Daily Orders
M/S Sml Isuzu Ltd vs Union Of India on 13 January, 2017
Bench: Madan B. Lokur, Prafulla C. Pant
ITEM NO.27 COURT NO.5 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 449-450/2017
(Arising out of impugned final judgment and order dated 22/07/2016
in WPC No. 1824/2000 and WPC No. 4754/1995 passed by the High Court
of Delhi at New Delhi)
M/S SML ISUZU LTD Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 13/01/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Aditya Bhattacharya, Adv.
Mr. Anandh K., Adv.
Mr. Victor Das, Adv.
Mr. M. P. Devanath, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The special leave petitions are dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.01.14
11:50:52 IST
Reason: